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Allahabad High Court

Anupama Sharma & Another vs State Of U.P. & Others on 14 July, 2010

Author: Amar Saran

Bench: Amar Saran

Court No. - 46

Case :- CRIMINAL MISC. WRIT PETITION No. - 22502 of 2008

Petitioner :- Anupama Sharma & Another
Respondent :- State Of U.P. & Others

Petitioner Counsel :- T.K. Tripathi,Vinod Tripathi
Respondent Counsel :- Govt. Advocate

Hon'ble Amar Saran J.

 

Hon'ble S.C. A2arwal.J. List revised.

None appears to press the writ petition. It is accordingly dismissed. Interim order, if any, stands vacated. Order Date :- 14.7.2010 sfa/