Allahabad High Court
Anupama Sharma & Another vs State Of U.P. & Others on 14 July, 2010
Author: Amar Saran
Bench: Amar Saran
Court No. - 46 Case :- CRIMINAL MISC. WRIT PETITION No. - 22502 of 2008 Petitioner :- Anupama Sharma & Another Respondent :- State Of U.P. & Others Petitioner Counsel :- T.K. Tripathi,Vinod Tripathi Respondent Counsel :- Govt. Advocate Hon'ble Amar Saran J.
Hon'ble S.C. A2arwal.J. List revised.
None appears to press the writ petition. It is accordingly dismissed. Interim order, if any, stands vacated. Order Date :- 14.7.2010 sfa/