Section 13 in The Securities and Exchange Board of India (Investor Protection and Education Fund) Regulations, 2009
13. Delegation of powers.
- The powers exercisable by the Board under these regulations shall also be exercisable by any member or officer of the Board to whom such powers are delegated by the Board by means of an order made under section 19 of the Act.Amendments to other Regulation.- The regulation mentioned in the Schedule shall be amended in the manner and to the extent specified therein.
