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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(2) in The Punjab Entertainments Duty Act, 1955

(2)The proprietor of every entertainment shall give every reasonable assistance to the aforesaid officer in the performance of his duties under sub-section (1).[14A. * * *] [Section 14A inserted by Punjab Act 5 of 1963 and omitted by Haryana Act 30 of 1973.]