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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in Payment of Wages (Mines) Rules, 1956

(2)The registers maintained under the Act or these rules shall be maintained in English and in Hindi, or in the language understood by the majority of the persons employed in the mine:Provided that where a register is maintained in Hindi or any other language a true translation thereof in English shall also be maintained.