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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(31) in Dr. Y.S.R. Horticultural University Act, 2007

(31)"University" means the [Dr. Y.S.R. Horticultural University] [Substituted 'Andhra Pradesh Horticultural University' by Act No. 13 of 2011, dated 18.4.2011.] constituted under Section 3;