Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 14 in The Rajasthan Civil Services (Departmental Examinations) Rules, 1959 14. Invigilators. - The Registrar will appoint examination Superintendents and invigilators for each Centre where examination is to be held.
