Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 39] [Entire Act] State of Karnataka - Subsection Section 39(2) in Karnataka Janapada Vishwavidyalaya Act, 2011 (2)The Statutes shall come into force only from the date of the assent of the Chancellor or on such other date as the Chancellor may direct.
