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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(13) in Andhra Pradesh (Telangana Area) Land Revenue Act, 1317

(13)"asami shikmi" means a lessee, whether holding under an instrument or under an oral agreement, and incudes a mortgagee of an asami shikmi s rights with possession, but does not include a lessee holding directly under Government;