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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(4) in Mother Teresa Women's University Act, 1984

(4)No institution affiliated to, or associated with or maintained by any other University in the State, shall be recognized by the University for anypurpose except with the prior approval of the Government and the concerned University.