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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Andhra Pradesh - Subsection

Section 88(1) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(1)In the first year, under these rules, the municipality shall determine the opening balance of various asset and liability account heads at the beginning of the period and this statement shall be called the opening balance sheet.