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[Cites 0, Cited by 0] [Section 101(9)] [Section 101] [Entire Act]

State of West Bengal - Subsection

Section 101(9)(a) in The West Bengal Panchayat Act, 1973

(a)The Executive Officer or in his absence, the Joint Executive Officer of the Panchayat Samiti shall, within three working days of the meeting, deliver the copy of the minutes of the meeting to the prescribed authority.