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Delhi High Court - Orders

Encyclopedia Britannica India Pvt Ltd vs Kamal Jagasia on 12 February, 2019

Author: Vinod Goel

Bench: Vinod Goel

$~17
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      CONT.CAS(C) 943/2015 & C.M. No.26649/2017
       ENCYCLOPEDIA BRITANNICA INDIA PVT LTD
                                                ..... Petitioner
               Through: Ms. Shreya Nair, proxy counsel.

                          versus

       KAMAL JAGASIA                                       ..... Respondent
               Through:            Respondent in person.

       CORAM:
       HON'BLE MR. JUSTICE VINOD GOEL
                          ORDER

% 12.02.2019

1. The respondent, who appears in person, seeks a date as his counsel is not available today.

2. Mr. Aman Nandrajog, learned counsel for the petitioner is also not available.

3. List on 26th August, 2019.

VINOD GOEL, J.

FEBRUARY 12, 2019 'AA'