Delhi High Court - Orders
Encyclopedia Britannica India Pvt Ltd vs Kamal Jagasia on 12 February, 2019
Author: Vinod Goel
Bench: Vinod Goel
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 943/2015 & C.M. No.26649/2017
ENCYCLOPEDIA BRITANNICA INDIA PVT LTD
..... Petitioner
Through: Ms. Shreya Nair, proxy counsel.
versus
KAMAL JAGASIA ..... Respondent
Through: Respondent in person.
CORAM:
HON'BLE MR. JUSTICE VINOD GOEL
ORDER
% 12.02.2019
1. The respondent, who appears in person, seeks a date as his counsel is not available today.
2. Mr. Aman Nandrajog, learned counsel for the petitioner is also not available.
3. List on 26th August, 2019.
VINOD GOEL, J.
FEBRUARY 12, 2019 'AA'