Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52(5)] [Section 52] [Entire Act] State of Bihar - Subsection Section 52(5)(e) in The Bihar and Orissa Local Self-Government Act, 1885 (e)all receipts accruing within the district from dairies established under Part III, heading I, of this Act;