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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Kerala - Subsection

Section 8(4) in Kerala Veterinary and Animal Sciences University Act, 2010

(4)The Government shall address the Vice-Chancellor with reference to any matter referred to it in the, report indicating its observations and the Vice-Chancellor shall communicate it to the action taken report of the Management Council for taking necessary action.