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[Cites 0, Cited by 0] [Section 42I] [Entire Act]

State of Rajasthan - Subsection

Section 42I(2) in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959

(2)All officers, while inspecting the Sub-Treasury shall invariably inspect and verify the balance of bonds in hand and check the issue of bonds with the registers, receipts and vouchers etc.