Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(10) in The West Bengal Maritime Board Act, 2000 (10)"land" includes bed or sea or river below high watermark, and also includes anything attached to the earth or permanently fastened to anything attached to the earth;
