Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 116(2)] [Section 116] [Entire Act]

State of Punjab - Subsection

Section 116(2)(i) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(i)the Commissioner, if the order has been passed by the Deputy Commissioner; and