Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 18(1)(c) in The Jammu and Kashmir Passengers Taxation Act, 1963

(c)allows any passengers to travel in a motor vehicle without a ticket as prescribed under this Act as required by section 5, or