Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act] State of Maharashtra - Subsection Section 11(1)(b) in The Maharashtra Medical Council Rules, 1967 (b)that there has been any failure to comply with the provisions of the Act or the rules made thereunder [by fraud] [Substituted by G.N. 2.8.1975.];