Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 5 in The West Bengal Right to Public Services Rules, 2013 5. Public holidays shall be excluded from the stipulated time limit. - Public holidays shall be excluded from the stipulated time limit for providing the services.
