Delhi High Court - Orders
Principal Commissioner Of Income Tax, ... vs M/S American Express (India) Pvt Ltd on 26 February, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 577/2016
PRINCIPAL COMMISSIONER OF
INCOME TAX, DELHI-1, NEW DELHI ..... Appellant
Through: None.
versus
M/S AMERICAN EXPRESS (INDIA) PVT LTD ..... Respondent
Through: Mr. Nageswar Rao, Mr.Sandeep S.
Karhail & Mr. Shatanik Chakrabarty,
Advs.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 26.02.2019 List on 11th July, 2019.
S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 26, 2019 'pv'