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Bombay High Court

Essel Finance Business Loans Ltd. vs Gautam Shashikant Nadkarni And Anr on 10 September, 2025

Author: Abhay Ahuja

Bench: Abhay Ahuja

   2025:BHC-OS:14836


                                                                                     32-CHS-439-2019.doc


                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    ORDINARY AND ORIGINAL CIVIL JURISDICTION

                                         CHAMBER SUMMONS NO. 439 OF 2019
                                                        IN
                                       EXECUTION APPLICATION NO. 1908 OF 2018

                       ESSEL FINANCE BUSINESS LOANS LTD.                       )...APPLICANT
                                V/s.
                       GAUTAM SHASHIKANT NADKARNI AND ANR.                     )...RESPONDENTS

                       None for the Applicant.
                       None for the Respondents.

                                                   CORAM        :     ABHAY AHUJA, J.

DATE : 10th SEPTEMBER 2025 P.C. :

1. None for the Applicant.
2. On 30th July 2025, the following order was passed as none had appeared for the Applicant :
"1. None for the Applicant.
2. List on 10th September 2025 under the caption 'for dismissal'.
3. Accordingly, this matter has been listed for dismissal today.
4. None appears for the Applicant today.
5. Accordingly, the Chamber Summons stands dismissed.
ARTI VILAS KHATATE (ABHAY AHUJA, J.) Digitally signed by ARTI VILAS KHATATE Date: avk 1/1 2025.09.10 17:24:59 +0530 ::: Uploaded on - 10/09/2025 ::: Downloaded on - 11/09/2025 21:29:02 :::