Bombay High Court
Essel Finance Business Loans Ltd. vs Gautam Shashikant Nadkarni And Anr on 10 September, 2025
Author: Abhay Ahuja
Bench: Abhay Ahuja
2025:BHC-OS:14836
32-CHS-439-2019.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY AND ORIGINAL CIVIL JURISDICTION
CHAMBER SUMMONS NO. 439 OF 2019
IN
EXECUTION APPLICATION NO. 1908 OF 2018
ESSEL FINANCE BUSINESS LOANS LTD. )...APPLICANT
V/s.
GAUTAM SHASHIKANT NADKARNI AND ANR. )...RESPONDENTS
None for the Applicant.
None for the Respondents.
CORAM : ABHAY AHUJA, J.
DATE : 10th SEPTEMBER 2025 P.C. :
1. None for the Applicant.
2. On 30th July 2025, the following order was passed as none had appeared for the Applicant :
"1. None for the Applicant.
2. List on 10th September 2025 under the caption 'for dismissal'.
3. Accordingly, this matter has been listed for dismissal today.
4. None appears for the Applicant today.
5. Accordingly, the Chamber Summons stands dismissed.
ARTI VILAS KHATATE (ABHAY AHUJA, J.) Digitally signed by ARTI VILAS KHATATE Date: avk 1/1 2025.09.10 17:24:59 +0530 ::: Uploaded on - 10/09/2025 ::: Downloaded on - 11/09/2025 21:29:02 :::