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[Cites 0, Cited by 0] [Section 467(1)] [Section 467] [Entire Act]

State of West Bengal - Subsection

Section 467(1)(a) in Kolkata Municipal Corporation Act, 1980

(a)make any vault or grave or interment within any wall, or underneath any passage, porch, portico, plinth or verandah, or any place of worship;