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[Cites 0, Cited by 1] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(5) in The Punjab School Education Board Act, 1969

(5)The Board may, for the purpose of carrying out the provisions of this Act and the regulations made thereunder, set up in addition to the committees and council referred to in sub-section (1), such committees or councils as it may think fit or as may be prescribed.