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Supreme Court - Daily Orders

Commissioner Of Customs, Bangalore vs M/S Abb Ltd. on 24 July, 2015

Bench: A.K. Sikri, Rohinton Fali Nariman

     ITEM NO.105                                COURT NO.13                SECTION III

                                 S U P R E M E C O U R T O F        I N D I A
                                         RECORD OF PROCEEDINGS

     Civil Appeal               No(s).    7147/2011

     COMMR.OF CUSTOMS,BANGALORE                                           Appellant(s)

                                                      VERSUS

     M/S ABB LTD.                                                         Respondent(s)

     (with appln. (s) for exemption from filing legible copies of dim
     annexures and office report)

     Date : 24/07/2015 This appeal was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE A.K. SIKRI
                           HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Appellant(s)                    Mr.   K.Radhakrishna,Sr.Adv.
                                         Ms.   Sunita Rani Singh,Adv.
                                         Mr.   R.K.Verma,Adv.
                                         Ms.   Neelam Chand,Adv.
                                         Mr.   Anurag,Adv.
                                         Mr.   B. Krishna Prasad,Adv.

     For Respondent(s)                   Mr.   V.Lakshmikumaran,Adv.
                                         Mr.   M.P.Devanath,Adv.
                                         Mr.   Vivek Sharma,Adv.
                                         Ms.   Dish Jain,Adv.
                                         Mr.   Aditya Bhattacharya,Adv.
                                         Mr.   R.Ramachandran,Adv.
                                         Mr.   Hemant Bajaj,Adv.
                                         Mr.   Anandh K.,Adv.

                            UPON hearing the counsel the Court made the following
                                               O R D E R

List before the Bench of which Hon'ble Mr. Justice Rohinton Fali Nariman is not a Member.




                            (SUMAN WADHWA)                        (SUMAN JAIN)
                              AR-cum-PS                           COURT MASTER
Signature Not Verified

Digitally signed by
Suman Wadhwa
Date: 2015.07.24
16:47:15 IST
Reason: