Supreme Court - Daily Orders
Commissioner Of Customs, Bangalore vs M/S Abb Ltd. on 24 July, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.105 COURT NO.13 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 7147/2011
COMMR.OF CUSTOMS,BANGALORE Appellant(s)
VERSUS
M/S ABB LTD. Respondent(s)
(with appln. (s) for exemption from filing legible copies of dim
annexures and office report)
Date : 24/07/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Appellant(s) Mr. K.Radhakrishna,Sr.Adv.
Ms. Sunita Rani Singh,Adv.
Mr. R.K.Verma,Adv.
Ms. Neelam Chand,Adv.
Mr. Anurag,Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s) Mr. V.Lakshmikumaran,Adv.
Mr. M.P.Devanath,Adv.
Mr. Vivek Sharma,Adv.
Ms. Dish Jain,Adv.
Mr. Aditya Bhattacharya,Adv.
Mr. R.Ramachandran,Adv.
Mr. Hemant Bajaj,Adv.
Mr. Anandh K.,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List before the Bench of which Hon'ble Mr. Justice Rohinton Fali Nariman is not a Member.
(SUMAN WADHWA) (SUMAN JAIN)
AR-cum-PS COURT MASTER
Signature Not Verified
Digitally signed by
Suman Wadhwa
Date: 2015.07.24
16:47:15 IST
Reason: