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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Andhra Pradesh - Subsection

Section 34(3) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(3)Specifications to the spirits manufactured from other fermentative bases shall be as specified by the commissioner from time to time.B. Specifications for Extra Neutral Alcohol: (For both molasses based and grain based)