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State of Chattisgarh - Section

Section 1 in The Chhattisgarh Nagar Palika (Registration of Coloniser, Terms and Conditions) Rules, 1998

1. Short title, commencement and extent.

(1)These rules may be called the Chhattisgarh Nagar Palika (Registration of Coloniser, Terms and Conditions) Rules, 1998.
(2)They shall come into force with effect from the date of publication in the "Chhattisgarh Rajpatra".
(3)These rules shall apply within the limits of all Municipal Corporation, Municipal Council, Nagar Panchayat x x x.