Supreme Court - Daily Orders
Cit-Iii, Kolkata vs M/S Classic Growers Ltd on 21 April, 2014
\200
ITEM NO.27 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 6189/2014
(From the judgement and order dated 28/02/2013 in ITA
No.129/2012 of The HIGH COURT OF CALCUTTA)
THE CIT-III, KOLKATA Petitioner(s)
VERSUS
M/S CLASSIC GROWERS LTD Respondent(s)
(With appln(s) for c/delay in filing SLP)
Date: 21/04/2014 This Petition was called on for hearing today.
CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Gourab Banerji, ASG
Mr. S. A. Haseeb, Adv.
Ms. Anita Salini, Adv.
for Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Issue notice on the application for condonation of delay as well as on the Special Leave Petition.
(Jayant Kumar Arora) (Sneh Bala Mehra)
Sr. P.A. Assistant Registrar