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[Cites 0, Cited by 10] [Section 2(17)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(17)(i) in The Employees' State Insurance Act, 1948

(i)in a factory, the owner or occupier of the factory and includes the managing agent of such owner or occupier, the legal representative of a deceased owner or occupier, and where a person has been named as the manager of the factory under the Factories Act, 1948 (63 of 1948), the person so named;