Section 13(2)(ii) in The M.P. Motoryan Karadhan Rules, 1991

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State of Madhya Pradesh - Subsection

Section 13(2)(ii) in The M.P. Motoryan Karadhan Rules, 1991

(ii)Owing to any prohibitory orders under Section 144 of the Code of Criminal Procedure, 1973 (No. 2 of 1974) or any other law and order situation; or

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State of Madhya Pradesh - Subsection

Section 13(2)(ii) in The M.P. Motoryan Karadhan Rules, 1991