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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jharkhand - Subsection

Section 3(2) in The Jharkhand Law Officers (Engagement) Rules, 2018

(2)The following Categories of Law Officers may be engaged for the Supreme Court of India, namely:-
(a)Additional Advocate General,
(b)the Standing Counsel,
(c)the Additional Standing Counsel,
(d)Advocate on Record,
(e)Arguing Counsel.