Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Goa - Subsection Section 46(4) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996 (4)Every Officer under whose care or through whom a postal Ballot paper is sent shall ensure its delivery to the addressees without delay.
