Section 2(12)(i) in Tamil Nadu Fishermen and Labourers Engaged in Fishing and Other Allied Activities (Social Security and Welfare) Act, 2007

[Cites 0, Cited by 0] [Section 2(12)] [Section 2] [Entire Act]

(i)engaged in fishing, drying of fish, sale of fish or other allied activities for his livelihood,

Legal Document View