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[Cites 0, Cited by 5] [Section 80(1)] [Section 80] [Entire Act]

State of Andhra Pradesh - Subsection

Section 80(1)(b) in The Andhra Pradesh Reorganisation Act, 2014

(b)the ensuring of fair and equitable treatment to all persons affected by the provisions of this Part and the proper consideration of any representations made by such persons.