Supreme Court - Daily Orders
Sushmita Dev vs Election Commission Of India on 29 April, 2019
Bench: Chief Justice, Deepak Gupta, Sanjiv Khanna
ITEM NO.801 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) Diary No. 15826/2019
SUSHMITA DEV Petitioner
VERSUS
ELECTION COMMISSION OF INDIA Respondent
Date : 29-04-2019 This matter was MENTIONED today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner
Dr. Abhishek Manu Singhvi, Sr. Adv. (mentioned by)
Mr. Sunil Fernandes, Adv. (AOR)
Ms. Priyansha Indra Sharma, Adv.
Mr. Varun Chopra, Adv.
For Respondent
UPON hearing the counsel the Court made the following
O R D E R
On mentioning, the matter is taken on Board. List the matter tomorrow (on 30.4.2019), subject to curing of defects, if any.
(Deepak Guglani) (Anand Prakash)
Court Master Court Master
Signature Not Verified
Digitally signed by
DEEPAK GUGLANI
Date: 2019.04.29
16:56:59 IST
Reason: