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[Cites 0, Cited by 0] [Section 79(7)] [Section 79] [Entire Act]

State of Rajasthan - Subsection

Section 79(7)(h) in Rajasthan Panchayati Raj (Election) Rules, 1994

(h)members of the Rajasthan Panchayat Samiti and Zila Parishad Service, Rajasthan Panchayat Samiti and Zila Parishad (Class IV) Service and persons placed on deputation under Sections 79 and 82 the Rajasthan Panchayati Raj Act, 1994, and