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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(2) in Chhattisgarh Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Social Impact Assessment, Consent and Public Hearing) Rules, 2016

(2)Words and expressions used and not defined in these rules but defined in the Act shall have the same meaning respectively assigned to them in the Act.Chapter-II Proposal of Requiring Body