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State of Odisha - Section

Section 25 in The Orissa Agricultural Produce Markets Rules, 1958

25. Functions and powers of the Chairman.

- [(1) The Chairman shall be the controlling and supervising officer of the Market Committee and all officers and servants of the Market Committee shall, subject to these rules and the direction, if any, given by the Market Committee, be subject to his control.
(2)The Chairman shall -
(a)keep a watch over the financial and administrative matter of the Market Committee;
(b)direct, in case of emergency, to stop execution of any work or the doing of any act which requires the sanction of the Market Committee;
(c)be the authority competent to grant leave to the Secretary;
(d)make correspondence with the Government, Board or Directorate, as the case may be, in regard to the affairs of the Market Committee as and when deemed necessary;
(e)convene or cause to be convened meetings of the Market Committee and record or cause to be recorded minutes thereof],