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[Cites 0, Cited by 0] [Section 20A(2)] [Section 20A] [Entire Act]

Union of India - Subsection

Section 20A(2)(vii) in The Mines And Minerals (Development And Regulation) Act, 1957

(vii)promoting restoration and reclamation activities so as to make optimal use of mined out land for the benefit of the local communities; and