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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Himachal Pradesh - Subsection

Section 45(1)(d) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(d)the fees to be charged for courses of study in the University and its affiliated colleges and for admission to the examinations degrees and diplomas of the University;