Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 74(4)] [Section 74] [Entire Act]

State of Kerala - Subsection

Section 74(4)(e) in Kerala Factories Rules, 1957

(e)a suitable drain cock or valve at the lowest part of the pressure vessel for the discharge of the liquid or other substance that may collect in the pressure vessel;