Section 60(1) in The Bharathiar University Act, 1981
(1)Subject to the provisions of sub-sections (2) to (9), [and section 60-AJ the Chennai University Act, 1923 (Tamil Nadu Act VII of 1923 ) (hereafter in this section referred to as the 1923 Act shall, with effect on and from the notified date, cease to apply in respect of the areas to which the provisions of this Act extend.
