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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(9) in The General Clauses Act, 1977 (1920 A. D.)

(9)Commencement. - "Commencement" used with reference to an Act or Regulation, shall mean the day on which the Act or Regulation comes into force;