Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 143(1)] [Section 143] [Entire Act]

State of Gujarat - Subsection

Section 143(1)(c) in The Gujarat Provincial Municipal Corporations Act, 1949

(c)vehicles and boats intended exclusively for the conveyance free of charge of the injured, sick or dead;