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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1) in The Orissa Bhoodan and Gramdan Rules, 1972

(1)If the recommendation of Shri Acharya Vinobha Bhave or the person nominated by him is not communicated to the State Government within a period of 60 days from the date of issue of the reference of State Government regarding the appointment of the Chairman, Vice-Chairman and members of the Samiti they may make the said appointments without the consultation as required by Sub-section (1) of Section 4.