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State of Jharkhand - Section

Section 97 in Bihar Factories Rules, 1950

97. Notice of poisoning or disease.

- As soon as any worker in any factory contacts any disease specified in the Schedule appended to the Act, the manager of the factory shall send a notice thereof in Form no. 18 to the following authorities.
(1)Chief Inspector,
(2)Inspector,
(3)Medical Inspector,
(4)Certifying Surgeon.