Delhi High Court - Orders
Jaideep Mirchandani & Anr vs Union Of India Ministry Of ... on 24 February, 2026
Author: Sachin Datta
Bench: Sachin Datta
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8557/2021
JAIDEEP MIRCHANDANI & ANR. .....Petitioners
Through: Ms. Akshya, Mr. Parveen Kumar and
Mr. Jasvinder Choudhary, Advs.
versus
UNION OF INDIA MINISTRY OF COMMUNICATION AND IT &
ORS. .....Respondents
Through: Ms. Arunima Dwivedi, CGSC, Ms.
Himanshi Singh and Ms. Monalisa,
Advs. for UOI.
Ms. Mamta R. Jha, Mr. Rohan Ahuja,
Ms. Shruttima Ehersa, Ms. Amishi
Sodani, Ms. Aishwarya Debadarshini,
Mr. Ankit Tripathi, Ms. Vareesha Irfan,
Ms. Sugandha Chhiber and Ms. Jahanvi
Agarwal, Advs. for R-2.
Mr. Jawahar Raja, Ms. Aditi Saraswt and
Mr. Nitai Hinduja, Advs. for Indian
Kanoon.
Ms. Radhika Bishwajit Dubey, CGSC,
Ms. Gurleen Kaur Waraich and Mr.
Kritarth Upadhyay, Advs., UOI.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 24.02.2026 The matter listed on 21.02.2026 is taken up today in view of notification No.62/G-4/Gen.-I/DHC dated 20.02.2026 for Elections of the Bar Council of Delhi.
1. Hon'ble Judge is on leave today.
2. Re-notify on 13.03.2026.
By order
FEBRUARY 24, 2026/cl Court Master
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