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[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(2)(h) in The National Dairy Development Board Act, 1987

(h)the procedure for making an application under sub-section (1) of section 31 and for the disposal thereof under sub-section (2) of that section; (i) conditions of service of officers and other employees;