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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(iv) in The Water (Prevention and Control of Pollution) (Consent) Madhya Pradesh Rules, 1975

(iv)The application forms may be obtained from the office of the Madhya Pradesh Slate Prevention and Control of Water Pollution Board, Bhopal, on payment of Rs. 5/- as application form fee.