Supreme Court - Daily Orders
Sushmita Dev vs Election Commission Of India on 6 May, 2019
Bench: Chief Justice, Deepak Gupta
ITEM NO.49 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No. 579/2019
SUSHMITA DEV Petitioner
VERSUS
ELECTION COMMISSION OF INDIA Respondent
Date : 06-05-2019 This matter was called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Muhammad Ali Khan, Adv.
Mr. Varun Chopra, Adv.
Mr. Avishkar Singhvi, Adv.
Ms. Namrah Nasir, Adv.
Mr. Omar Hoda, Adv.
Ms. Priyansha Indra Sharma, Adv.
Mr. Sunil Fernandes, AOR
For Respondent/
Applicant Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Amit Sharma, AOR
Mr. Dipesh Sinha, Adv.
Mr. Prateek Kumar, Adv.
Mr. Neelesh Singh Rao, Adv.
Mr. Mukul Singh, Adv.
Mr. Piyush, Adv.
Mr. Surender Kumar Gupta, Adv.
UPON hearing the counsel the Court made the following
O R D E R
It is stated by Dr. Abhishek Manu Singhvi, learned senior counsel appearing for the petitioner that orders have been passed by the Election Commission of India pursuant to the directions passed by this Court on 2.5.2019. The said orders be brought on Signature Not Verified record.
Digitally signed by DEEPAK GUGLANI Date: 2019.05.06 16:58:26 ISTMatter be listed on 8.5.2019.
Reason:
(Deepak Guglani) (Anand Prakash)
Court Master Court Master